Dilshad vs State Of U.P. & 3 Others
2015 Latest Caselaw 1248 ALL

Citation : 2015 Latest Caselaw 1248 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Dilshad vs State Of U.P. & 3 Others on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19337 of 2015
 

 
Applicant :- Dilshad
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Rajeev Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicant, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 21.7.2015.

Order Date :- 14.7.2015

AHN

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