Akram And 3 Others vs State Of U.P. & Another
2015 Latest Caselaw 1243 ALL

Citation : 2015 Latest Caselaw 1243 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Akram And 3 Others vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19255 of 2015
 

 
Applicant :- Akram And 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dhirendra Kumar Pal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant has not responded even in the revised call.

This application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 28.7.2015.

Order Date :- 14.7.2015

AHN

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