M/S U.P.S.S.Co. Ltd. And Anr. vs Sri Amrish Kumar And 2 Ors.
2015 Latest Caselaw 1242 ALL

Citation : 2015 Latest Caselaw 1242 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

M/S U.P.S.S.Co. Ltd. And Anr. vs Sri Amrish Kumar And 2 Ors. on 14 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 946 of 2015
 

 
Appellant :- M/S U.P.S.S.Co. Ltd. And Anr.
 
Respondent :- Sri Amrish Kumar And 2 Ors.
 
Counsel for Appellant :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Delay Condonation Application No. 220689 of 2015

Issue notice.

Order Date :- 14.7.2015

samz

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