Rakesh Kumar Singh And Another vs State Of U.P. & Another
2015 Latest Caselaw 1240 ALL

Citation : 2015 Latest Caselaw 1240 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Rakesh Kumar Singh And Another vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19288 of 2015
 

 
Applicant :- Rakesh Kumar Singh And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Qazi Vakil Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicants, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 21.7.2015.

Order Date :- 14.7.2015

AHN

Download the LatestLaws.com Mobile App