Brahmdeo Dubey vs State Of U.P. & Another
2015 Latest Caselaw 1239 ALL

Citation : 2015 Latest Caselaw 1239 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Brahmdeo Dubey vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19235 of 2015
 

 
Applicant :- Brahmdeo Dubey
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Girish Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of the applicant, this matter is passed over today.

Let it be included in the list of fresh cases of appropriate Court on 16.7.2015.

Order Date :- 14.7.2015

Arun K. Singh

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