Ikbal @ Balo And 3 Others vs State Of U.P. & Another
2015 Latest Caselaw 1236 ALL

Citation : 2015 Latest Caselaw 1236 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Ikbal @ Balo And 3 Others vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19260 of 2015
 

 
Applicant :- Ikbal @ Balo And 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Anil Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Counter affidavit filed today is taken on record.

On the request made on behalf of learned A.G.A., this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 22.7.2015.

Order Date :- 14.7.2015

AHN

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