Pankaj Kumar @ Mithilesh And 3 ... vs State Of U.P. & Another
2015 Latest Caselaw 1234 ALL

Citation : 2015 Latest Caselaw 1234 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Pankaj Kumar @ Mithilesh And 3 ... vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19332 of 2015
 

 
Applicant :- Pankaj Kumar @ Mithilesh And 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K. Tiwari,Indresh Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of the applicants, this matter is passed over today to be included in the list of fresh cases of appropriate Court of 20.7.2015.

Order Date :- 14.7.2015

Arun K. Singh

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