Dhiraj Singh And 3 Others vs State Of U.P. & Another
2015 Latest Caselaw 1233 ALL

Citation : 2015 Latest Caselaw 1233 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Dhiraj Singh And 3 Others vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19297 of 2015
 

 
Applicant :- Dhiraj Singh And 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Jitendra Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Sri Sanjay Kumar Yadav, Adv. appearing on behalf of opposite party no.2, prays for further time to file better affidavit indicating the instance of the opposite party no.2, that she has settled all dispute and no longer wants to continue the criminal prosecution.

Accordingly, on his request, this matter shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 17.7.2015

Order Date :- 14.7.2015

AHN

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