Priti Srivastava vs Jai Prakash Srivastava
2015 Latest Caselaw 1230 ALL

Citation : 2015 Latest Caselaw 1230 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Priti Srivastava vs Jai Prakash Srivastava on 14 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 329 of 2015
 

 
Applicant :- Priti Srivastava
 
Opposite Party :- Jai Prakash Srivastava
 
Counsel for Applicant :- Kamal Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Kamal Srivastava, learned counsel for the applicant.

Issue notice.

Order Date :- 14.7.2015

samz

Download the LatestLaws.com Mobile App