Rama Shanker Awasthi vs Jagdish, Secretary, Kanpur ...
2015 Latest Caselaw 1212 ALL

Citation : 2015 Latest Caselaw 1212 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Rama Shanker Awasthi vs Jagdish, Secretary, Kanpur ... on 13 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3753 of 2015
 

 
Applicant :- Rama Shanker Awasthi
 
Opposite Party :- Jagdish, Secretary, Kanpur Development Authority
 
Counsel for Applicant :- Anil Singh
 

 
Hon'ble Ran Vijai Singh,J.

Put up as a fresh case on 17th July, 2015 along with fresh report of the Stamp Reporter regarding limitation in filing the contempt application.

Order Date :- 13.7.2015

samz

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