Suman Lata Kushawah vs State Of U.P. And 2 Others
2015 Latest Caselaw 1211 ALL

Citation : 2015 Latest Caselaw 1211 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Suman Lata Kushawah vs State Of U.P. And 2 Others on 13 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 38069 of 2015
 

 
Petitioner :- Suman Lata Kushawah
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- M.D. Shah
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel appearing on behalf of respondents 1 to 3 prays for and is granted three weeks' time to file a Counter Affidavit on this petition.

Post this matter on 17th August, 2015 before the appropriate Court.

Order Date :- 13.7.2015

Arun K. Singh

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