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Narendra Kumar Rai And 5 Others vs State Of U.P. And 9 Others
2015 Latest Caselaw 1210 ALL

Citation : 2015 Latest Caselaw 1210 ALL
Judgement Date : 13 July, 2015

Allahabad High Court
Narendra Kumar Rai And 5 Others vs State Of U.P. And 9 Others on 13 July, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 37967 of 2015
 

 
Petitioner :- Narendra Kumar Rai And 5 Others
 
Respondent :- State Of U.P. And 9 Others
 
Counsel for Petitioner :- Manoj Kumar Singh,Santosh Kumar Rai,Sri Shashi Nandan
 
Counsel for Respondent :- C.S.C.,Vinod Kumar Singh
 

 
Hon'ble Yashwant Varma,J.

Sri Shashi Nandan, learned Senior Counsel appearing in support of this petition points out that this matter would have to be heard along with Writ Petition No. 9036 of 2015 which is to come up before the appropriate Court on 15.7.2015.

Accordingly, let this petition be included in the list of fresh cases of 15th July, 2015 with liberty to parties to mention.

Order Date :- 13.7.2015

Arun K. Singh

 

 

 
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