Ram Awadh Singh And Another vs State Of U.P.
2015 Latest Caselaw 1206 ALL

Citation : 2015 Latest Caselaw 1206 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Ram Awadh Singh And Another vs State Of U.P. on 13 July, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 964 of 2015
 

 
Appellant :- Ram Awadh Singh And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Janardan Yadav,Hemant Kumar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the appellants stated that this appeal has not been printed by the office in the cause list.

Office is directed to list this appeal in the next cause list along with appeal (defective) no. 374 of 2015.

Order Date :- 13.7.2015

AHN

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