Smt. Vimla Rani & 8 Others vs Avinash Sharma Advocate & Another
2015 Latest Caselaw 1205 ALL

Citation : 2015 Latest Caselaw 1205 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Smt. Vimla Rani & 8 Others vs Avinash Sharma Advocate & Another on 13 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 846 of 2015
 

 
Appellant :- Smt. Vimla Rani & 8 Others
 
Respondent :- Avinash Sharma Advocate & Another
 
Counsel for Appellant :- Anadi Krishna Narayana,Neeharika Sinha Narayana
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Delay Condonation Application No. 193469 of 2015

Issue notice.

Order Date :- 13.7.2015

samz

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