Vijay Kumar vs State Of U.P. And 3 Others
2015 Latest Caselaw 1202 ALL

Citation : 2015 Latest Caselaw 1202 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Vijay Kumar vs State Of U.P. And 3 Others on 13 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 38039 of 2015
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- H.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for and is granted six weeks time to file a Counter Affidavit.

List this petition on the expiry of the aforesaid period.

It is stated at the bar that a similar issue is engaging the attention of this Court in Writ Petition No. 13217 of 2015. Accordingly connect this petition with Writ Petition No. 13217 of 2015.

Order Date :- 13.7.2015

Arun K. Singh

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