Ravi Shanker Tiwari And Anr. vs State Of U.P.
2015 Latest Caselaw 1200 ALL

Citation : 2015 Latest Caselaw 1200 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Ravi Shanker Tiwari And Anr. vs State Of U.P. on 13 July, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1655 of 2014
 

 
Appellant :- Ravi Shanker Tiwari And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Awadhesh Pandey,Arvind Kumar Pandey,Dileep Kumar,Rajeshwar Mishra,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,B.K. Chaturvedi,O.P. Ojha
 

 
Hon'ble Ramesh Sinha,J.

As prayed by learned counsel for the parties, list in the next cause list.

Order Date :- 13.7.2015

AHN

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