Aslam @ Pinta vs State Of U.P.
2015 Latest Caselaw 1199 ALL

Citation : 2015 Latest Caselaw 1199 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Aslam @ Pinta vs State Of U.P. on 13 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24708 of 2015
 

 
Applicant :- Aslam @ Pinta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sameer Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mohd. Tahir,J.

Sri Mohammad Hasan Qadeer has filed vakalatnama on behalf of complainant today is taken on record.

As prayed by learned counsel for the applicant, this matter be listed in the second week of August, 2015 before the appropriate Court showing the name of Sri M.H. Qadeer as counsel for the respondent in the cause list.

Order Date :- 13.7.2015

M/A.

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