Naseem Khan And Another vs State Of U.P. And 6 Others
2015 Latest Caselaw 1198 ALL

Citation : 2015 Latest Caselaw 1198 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Naseem Khan And Another vs State Of U.P. And 6 Others on 13 July, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 38120 of 2015
 

 
Petitioner :- Naseem Khan And Another
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- S.K. Chaubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Heard learned counsel for the petitioners and learned counsel for the respondents.

From the records of the present writ petition, it is apparent that the petitioners have filed Original Suit No. 38 of 2015 and injunction application is pending. If there is any urgency or the petitioners seek any further injunction, they may approach appropriate court.

The writ petition is dismissed with liberty as aforesaid.

Order Date :- 13.7.2015

Ashish Pd.

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