United India Insurance Co. Ltd. vs Anees And 4 Others
2015 Latest Caselaw 1194 ALL

Citation : 2015 Latest Caselaw 1194 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

United India Insurance Co. Ltd. vs Anees And 4 Others on 13 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 874 of 2015
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Anees And 4 Others
 
Counsel for Appellant :- Pankaj Rai
 

 
Hon'ble Ran Vijai Singh,J.

Sri Pankaj Rai, learned counsel for the appellant has filed a copy of the formal order which is taken on record. Put up as a fresh case on 15th July, 2015 along with fresh report of the Stamp Reporter.

Order Date :- 13.7.2015

samz

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