Yogesh Kumar Yadava vs State Of U.P. And Another
2015 Latest Caselaw 1193 ALL

Citation : 2015 Latest Caselaw 1193 ALL
Judgement Date : 13 July, 2015

Allahabad High Court

Yogesh Kumar Yadava vs State Of U.P. And Another on 13 July, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 18860 of 2015
 

 
Applicant :- Yogesh Kumar Yadava
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

List revised.

No one is present except learned A.G.

List after two weeks.

Order Date :- 13.7.2015

AHN

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