Citation : 2015 Latest Caselaw 1187 ALL
Judgement Date : 13 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- CIVIL REVISION No. - 205 of 2015 Revisionist :- Deepak Garg Opposite Party :- Smt. Kawaljeet Kaur Counsel for Revisionist :- Pankaj Agarwal Counsel for Opposite Party :- Adarsh Bhushan Hon'ble Ran Vijai Singh,J.
As prayed put up as a fresh case on 16th July, 2015 at 2.00 p.m..
Order Date :- 13.7.2015
samz
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!