Ravindra Kumar Bharti vs State Of U.P. And 3 Others
2015 Latest Caselaw 1174 ALL

Citation : 2015 Latest Caselaw 1174 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Ravindra Kumar Bharti vs State Of U.P. And 3 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35728 of 2015
 

 
Petitioner :- Ravindra Kumar Bharti
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- S.K. Vidyarthi
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, list in the next cause list along with Writ Petition No. 35330 of 2015, amongst the top ten cases.

Order Date :- 10.7.2015

AHN

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