Shailendra Kumar Gupta vs State Of U.P. And 3 Others
2015 Latest Caselaw 1172 ALL

Citation : 2015 Latest Caselaw 1172 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Shailendra Kumar Gupta vs State Of U.P. And 3 Others on 10 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - C No. - 25114 of 2015
 

 
Petitioner :- Shailendra Kumar Gupta
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajendra Kumar Gupta, Sri Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Pradeep Chandra, Pratik Chandra
 

 
Hon'ble Yashwant Varma,J.

List this matter again for further hearing on 16.07.2015 in the additional cause list/computer list.

Order Date :- 10.7.2015

Arun K. Singh

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