Shuzauddin vs State Of U.P. And 4 Others
2015 Latest Caselaw 1171 ALL

Citation : 2015 Latest Caselaw 1171 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Shuzauddin vs State Of U.P. And 4 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35098 of 2015
 

 
Petitioner :- Shuzauddin
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Gautam,V.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has filed short counter is taken on record.

Learned counsel for the petitioner prays for and is granted 10 days time to file rejoinder affidavit.

Put up on 21.7.2015, in the additional cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 10.7.2015

AHN

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