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Girja Shankar Verma vs State Of U.P.& 2 Others
2015 Latest Caselaw 1170 ALL

Citation : 2015 Latest Caselaw 1170 ALL
Judgement Date : 10 July, 2015

Allahabad High Court
Girja Shankar Verma vs State Of U.P.& 2 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35064 of 2015
 

 
Petitioner :- Girja Shankar Verma
 
Respondent :- State Of U.P.& 2 Others
 
Counsel for Petitioner :- Shailendra Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 10.7.2015

AHN

 

 

 
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