Mithai Lal And Others vs The D.D.C. And Others
2015 Latest Caselaw 1168 ALL

Citation : 2015 Latest Caselaw 1168 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Mithai Lal And Others vs The D.D.C. And Others on 10 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - B No. - 16852 of 1997
 

 
Petitioner :- Mithai Lal And Others
 
Respondent :- The D.D.C. And Others
 
Counsel for Petitioner :- Jokhan Prasad
 
Counsel for Respondent :- C.S.C.,R.A. Tripathi
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioners points out that the cause of action in the present petition still survives and it has been wrongly listed under the heading of "Infructuous Cases"

Accordingly, let this petition be listed before the appropriate Court after two weeks.

Order Date :- 10.7.2015

Arun K. Singh

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