C/M B Janta Inter College And ... vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 1167 ALL

Citation : 2015 Latest Caselaw 1167 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

C/M B Janta Inter College And ... vs State Of U.P. And 2 Ors. on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 33528 of 2015
 

 
Petitioner :- C/M B Janta Inter College And Another
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Ganesh Mani Tripathi
 
Counsel for Respondent :- C.S.C.,K. Ajit
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the petitioners.

Put up this case on 23.7.2015, in the additional cause list.

Order Date :- 10.7.2015

AHN

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