Ram Das vs State Of U.P. & 2 Others
2015 Latest Caselaw 1166 ALL

Citation : 2015 Latest Caselaw 1166 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Ram Das vs State Of U.P. & 2 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35636 of 2015
 

 
Petitioner :- Ram Das
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Lallan Chaubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit filed today is taken on record.

Put up on 15.7.2015, in the additional cause list.

On that date, learned Standing Counsel shall produce original record.

Order Date :- 10.7.2015

AHN

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