Ram Lal And 7 Others vs The Managing Director , The U.P. ...
2015 Latest Caselaw 1165 ALL

Citation : 2015 Latest Caselaw 1165 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Ram Lal And 7 Others vs The Managing Director , The U.P. ... on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 27327 of 2015
 

 
Petitioner :- Ram Lal And 7 Others
 
Respondent :- The Managing Director , The U.P. Forest Corp. And 3 Others
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- S. Shekhar,Balwant Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit filed today is taken on record.

List on 15.7.2015, in the additional cause list.

Order Date :- 10.7.2015

AHN

Download the LatestLaws.com Mobile App