Angan Lal vs State Of U.P.& 4 Others
2015 Latest Caselaw 1164 ALL

Citation : 2015 Latest Caselaw 1164 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Angan Lal vs State Of U.P.& 4 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35063 of 2015
 

 
Petitioner :- Angan Lal
 
Respondent :- State Of U.P.& 4 Others
 
Counsel for Petitioner :- Sasmita Srivastava,Pankaj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the petitioner, list on 27.7.2015, in the additional cause list along with writ petition no. 23868 of 2015.

Order Date :- 10.7.2015

AHN

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