Rifakat And Another vs Station House Officer ...
2015 Latest Caselaw 1162 ALL

Citation : 2015 Latest Caselaw 1162 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Rifakat And Another vs Station House Officer ... on 10 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 6858 of 2014
 

 
Applicant :- Rifakat And Another
 
Opposite Party :- Station House Officer ,P.S.-Mudali Distt.Meerut & 2 Others
 
Counsel for Applicant :- Rahul Kumar Tyagi
 
Counsel for Opposite Party :- Vijai Mani Tewari
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the order of this Court dated 28.4.2015 opposite parties nos. 2 and 3 are not present before the Court. Let bailable warrants be issued ensuring their presence on the next date fixed.

List on 11th August, 2015.

Order Date :- 10.7.2015

samz

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