Santosh Kumar Sharma vs State Of U.P. And 4 Others
2015 Latest Caselaw 1161 ALL

Citation : 2015 Latest Caselaw 1161 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Santosh Kumar Sharma vs State Of U.P. And 4 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35524 of 2015
 

 
Petitioner :- Santosh Kumar Sharma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- K.R. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, put up on Monday, i.e. 13.7.2015, in the additional cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.7.2015

AHN

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