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Brijesh Narain Singh vs State Of U.P. And 2 Others
2015 Latest Caselaw 1160 ALL

Citation : 2015 Latest Caselaw 1160 ALL
Judgement Date : 10 July, 2015

Allahabad High Court
Brijesh Narain Singh vs State Of U.P. And 2 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29467 of 2015
 

 
Petitioner :- Brijesh Narain Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- J.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 21.5.2015, this Court asked the learned Standing Counsel to seek instructions in the matter.

Learned Standing Counsel  states that information was sent to the concerned authority on 23.5.2015. He prays for and is granted 10 days further time to seek instructions in the matter.

Put up on 28.7.2015, in the additional cause list.

Order Date :- 10.7.2015

AHN

 

 

 
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