Anwarul Hasan And Others vs State Of U.P. Through Secy. And ...
2015 Latest Caselaw 1159 ALL

Citation : 2015 Latest Caselaw 1159 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Anwarul Hasan And Others vs State Of U.P. Through Secy. And ... on 10 July, 2015

Bench: Dinesh Maheshwari, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 2842 of 2003
 

 
Petitioner :- Anwarul Hasan And Others
 
Respondent :- State Of U.P. Through Secy. And Others
 
Counsel for Petitioner :- Vijay Bahadur Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dinesh Maheshwari,J.

Hon'ble Rakesh Srivastava,J.

List revised.

None present for the petitioners.

List again.

Order Date :- 10.7.2015

lakshman

[Rakesh Srivastava, J.] [Dinesh Maheshwari, J.]

Download the LatestLaws.com Mobile App