Deep Singh vs Union Of India And Another
2015 Latest Caselaw 1158 ALL

Citation : 2015 Latest Caselaw 1158 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Deep Singh vs Union Of India And Another on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 37900 of 2015
 

 
Petitioner :- Deep Singh
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Hriday Narayan Pandey,Nitin Kumar Singh
 
Counsel for Respondent :- A.S.G.I.,C.S.C. (2015/34221)
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is permitted to make necessary correction in the writ petition during course of the day.

Learned Standing Counsel is directed to seek instructions in the matter.

Put up this case on 5.8.2015, in the additional cause list.

Order Date :- 10.7.2015

AHN

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