Smt. Shanti Devi vs State Of U.P. And 2 Others
2015 Latest Caselaw 1157 ALL

Citation : 2015 Latest Caselaw 1157 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Smt. Shanti Devi vs State Of U.P. And 2 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 34089 of 2015
 

 
Petitioner :- Smt. Shanti Devi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel prays for and is granted six weeks' time to file counter affidavit.

List thereafter.

Order Date :- 10.7.2015

AHN

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