Mohan Singh Verma vs State Of U.P. & 5 Others
2015 Latest Caselaw 1155 ALL

Citation : 2015 Latest Caselaw 1155 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Mohan Singh Verma vs State Of U.P. & 5 Others on 10 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 27133 of 2015
 

 
Petitioner :- Mohan Singh Verma
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Qaisar Kamal Ansari,Satish Mandhyan
 
Counsel for Respondent :- C.S.C.,Indra Raj Singh,Om Prakash Singh
 

 
Hon'ble Yashwant Varma,J.

Put up on Monday i.e. 13th July, 2015.

Order Date :- 10.7.2015

Arun K. Singh

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