Ambrish Rai vs State Of U.P.
2015 Latest Caselaw 1154 ALL

Citation : 2015 Latest Caselaw 1154 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Ambrish Rai vs State Of U.P. on 10 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11704 of 2015
 

 
Applicant :- Ambrish Rai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mohd. Tahir,J.

Case is released.

List it before the appropriate Court after seeking nomination from Hon'ble the Chief Justice.

Order Date :- 10.7.2015

M/A.

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