Parnai & Others vs The Board Of Revenue & Others
2015 Latest Caselaw 1153 ALL

Citation : 2015 Latest Caselaw 1153 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Parnai & Others vs The Board Of Revenue & Others on 10 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - B No. - 17395 of 1997
 

 
Petitioner :- Parnai & Others
 
Respondent :- The Board Of Revenue & Others
 
Counsel for Petitioner :- M.S. Pipersenia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

This matter is passed over today to be listed in the next cause list.

Order Date :- 10.7.2015

Arun K. Singh

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