Smt. Madhuri Devi vs State Of U.P. & 3 Others
2015 Latest Caselaw 1152 ALL

Citation : 2015 Latest Caselaw 1152 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Smt. Madhuri Devi vs State Of U.P. & 3 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 35820 of 2015
 

 
Petitioner :- Smt. Madhuri Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ratnesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, put up on Monday, i.e. 13.7.2015, in the additional cause list.

Order Date :- 10.7.2015

AHN

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