Citation : 2015 Latest Caselaw 1151 ALL
Judgement Date : 10 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 35259 of 2015 Petitioner :- Vishal Kumar Yadav Respondent :- Union Of India And 4 Others Counsel for Petitioner :- Rahul Chaudhary,D.K. Thakur Counsel for Respondent :- Sudhir Bharti Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed, put up on 27.7.2015, in the additional cause list.
Order Date :- 10.7.2015
AHN
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!