Arvind Kumar Singh vs Union Bank Of India Thru' Its Chief ...
2015 Latest Caselaw 1150 ALL

Citation : 2015 Latest Caselaw 1150 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Arvind Kumar Singh vs Union Bank Of India Thru' Its Chief ... on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 34489 of 2015
 

 
Petitioner :- Arvind Kumar Singh
 
Respondent :- Union Bank Of India Thru' Its Chief Manager And Another
 
Counsel for Petitioner :- Umesh Vats
 
Counsel for Respondent :- Vivek Ratan Agrawal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, put up on 15.7.2015 in the additional cause list.

Learned counsel for the petitioner may intimate to the learned counsel for the respondent in writing about the date fixed in the matter.

Order Date :- 10.7.2015

AHN

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