Rao Mohd. Arif vs State Of U.P. And 2 Others
2015 Latest Caselaw 1148 ALL

Citation : 2015 Latest Caselaw 1148 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Rao Mohd. Arif vs State Of U.P. And 2 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 31486 of 2015
 

 
Petitioner :- Rao Mohd. Arif
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Harindra Prasad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, list on 21.7.2015, in the additional cause list.

Order Date :- 10.7.2015

AHN

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