Citation : 2015 Latest Caselaw 1147 ALL
Judgement Date : 10 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 34108 of 2015 Petitioner :- Jitendra Singh & Another Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- Birendra Pratap Singh Counsel for Respondent :- C.S.C.,Shravan Kumar Pandey Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed by the learned counsel for the petitioners, list on 27.7.2015 in the additional cause list.
Order Date :- 10.7.2015
AHN
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