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Awdhesh Kumar Tripathi vs State Of U.P. And 5 Others
2015 Latest Caselaw 1145 ALL

Citation : 2015 Latest Caselaw 1145 ALL
Judgement Date : 10 July, 2015

Allahabad High Court
Awdhesh Kumar Tripathi vs State Of U.P. And 5 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 34316 of 2015
 

 
Petitioner :- Awdhesh Kumar Tripathi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Gautam Chaudhary
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,S.C. Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted noticed on behalf of respondent no.1 and 2, Sri S.C. Upadhyaya has accepted noticed on behalf of respondent no.3 and 4 and Sri Anuj Kumar has accepted noticed on respondent no.5.

Issue notice to respondent no.6, returnable on 7th September 2015.

Learned counsel for the petitioner will take steps within 10 days. 

The respondents may file their counter affidavits on or before the date fixed.

List on 7.9.2015.

Order Date :- 10.7.2015

AHN

 

 

 
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