Km. Arti And Another vs Union Of India And 2 Others
2015 Latest Caselaw 1144 ALL

Citation : 2015 Latest Caselaw 1144 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Km. Arti And Another vs Union Of India And 2 Others on 10 July, 2015

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 33074 of 2015
 

 
Petitioner :- Km. Arti And Another
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Jayant Prakash Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List revised.

No one is present.

List in the next cause list.

Order Date :- 10.7.2015

AHN

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