Shriram General Insurance Co. ... vs Smt. Prakashi And 5 Ors.
2015 Latest Caselaw 1143 ALL

Citation : 2015 Latest Caselaw 1143 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Shriram General Insurance Co. ... vs Smt. Prakashi And 5 Ors. on 10 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1697 of 2015
 

 
Appellant :- Shriram General Insurance Co. Ltd.
 
Respondent :- Smt. Prakashi And 5 Ors.
 
Counsel for Appellant :- Pawan Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as fresh on 21st July, 2015. In the meantime learned counsel for the appellant will bring on record the order, by which the application under section 170 of the Motor Vehicles Act filed by the appellant, has been allowed.

Order Date :- 10.7.2015

samz

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