National Insurance Co. Ltd. vs Imran And 3 Others
2015 Latest Caselaw 1142 ALL

Citation : 2015 Latest Caselaw 1142 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

National Insurance Co. Ltd. vs Imran And 3 Others on 10 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1518 of 2015
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Imran And 3 Others
 
Counsel for Appellant :- Anand Kumar Sinha
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 16th July, 2015.

Order Date :- 10.7.2015

samz

Download the LatestLaws.com Mobile App