Smt. Pinki Devi vs Udayveer
2015 Latest Caselaw 1141 ALL

Citation : 2015 Latest Caselaw 1141 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Smt. Pinki Devi vs Udayveer on 10 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 326 of 2015
 

 
Applicant :- Smt. Pinki Devi
 
Opposite Party :- Udayveer
 
Counsel for Applicant :- Amit Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 21st July, 2015.

Order Date :- 10.7.2015

samz

Download the LatestLaws.com Mobile App