Citation : 2015 Latest Caselaw 1140 ALL
Judgement Date : 10 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 33805 of 2015 Petitioner :- C/M D.A.V. Inter College Thru' Manager Asnan Singh Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Nipun Singh Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed by learned counsel for the petitioners.
Put up this case on 27.7.2015, in the additional cause list.
Order Date :- 10.7.2015
AHN
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